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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(2)(m) in The Orissa Ayurvedic Medicine Act, 1960

(m)reservation for registered practitioners of certain appointments in Ayurvedic Hospitals, Infirmaries, dispensaries, or lying-in-hospitals maintained by or under the control of the Government or a local authority ;