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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(8) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(8)to provided such lectures and instructions for and to grant such diplomas to field workers and other persons, not being enrolled students of the University as University may determine;