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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Inland Vessels Act, 2021

(1)For the purposes of this Chapter, -
(a)the classification of mechanically propelled vessels;
(b)the criteria for such classification; and
(c)the standards of design, construction, fitness and crew accommodation of such vessels, shall be such, as may be prescribed by the Central Government.