M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 14 July, 2022

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Delhi High Court - Orders

M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 14 July, 2022

Bench: Anup Jairam Bhambhani

                          $~33
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 162/2020
                               M/S DIVYAM REAL ESTATE PVT LTD               ..... Petitioner
                                              Through: Mr. Adhitya Srinivasan, Mr. Rahul
                                                       Patel & Mr. Rishabh Kanojiya,
                                                       Advocates.
                                              versus
                                M/S M2K ENTERTAINMENT PVT LTD       ..... Respondent
                                             Through:
                                CORAM:
                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                    ORDER

% 14.07.2022 This matter has been listed before this court by reason of re- organisation of the roster whereby O.M.P. (COMM.) petitions of the year 2014 and earlier, are being posted before this court.

I.A. 10655/2022

By way of this application, the petitioner seeks stay of impugned award dated 07.03.2012.

Issue notice.

Upon the petitioner taking steps, let notice be sent to the respondent, through counsel, returnable for the next date.

Let the notice indicate that reply to the application, if any, be filed before the next date, with copy to the opposing counsel.

List on 03rd August 2022, the date already fixed.

ANUP JAIRAM BHAMBHANI, J.

JULY 14, 2022/uj Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:16.07.2022 14:18:57

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Delhi High Court - Orders