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[Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act]

State of Jharkhand - Subsection

Section 78(7)(d) in Bihar Coal Mining Area Development Authority Rules, 1988

(d)Cut down and remove any grass, bamboo stumps, fern or undergrowth in which mosquitoes are likely to breed or be harboured.