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Himachal Pradesh High Court

Surender Singh Thakur vs . Gian Kumari Kaundal on 27 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Surender Singh Thakur Vs. Gian Kumari Kaundal Cr. Revision No. 2/2023 .

27.06.2023 Present: Mr. Narinder Guleria, Advocate, for the petitioner.

Mr. Gaurav Chaudhary, Advocate, for respondent No. 1.

Mr. Raj Kumar Negi, Additional Advocate General, for respondent No. 2/State.

It is stated by learned counsel for the petitioner that 50% of the compensation amount has been deposited and bail bonds have been furnished and he prays for and is granted six weeks' further time to deposit the balance amount.

As prayed, list for consideration on 22nd August, 2023.

( Sushil Kukreja ) Judge 27th June, 2023 (raman) ::: Downloaded on - 27/06/2023 20:40:58 :::CIS