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[Cites 0, Cited by 0] [Section 184(1)] [Section 184] [Entire Act]

State of Himachal Pradesh - Subsection

Section 184(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)place in front of any building any moveable encroachment upon the ground level of any public street or over or on any sewer drain or water course or any moveable over hanging structure projecting into such public street at a point above the said ground level ;