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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(i) in The Netaji Subhas Open University Act, 1997

(i)to provide for instruction in such branches of knowledge, technology, vocations and profession as the University may determine from time to time and to make provision for research;