Rajasthan High Court - Jodhpur
Rswm Limited vs State Of Rajasthan And Ors on 16 December, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
(1 of 1) [CW-6973/2019] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6973/2019 Nitin Spinners Limited
----Petitioner Versus State Of Rajasthan & Ors.
----Respondents Connected With S.B. Civil Writ Petition No. 445/2018 RSWM Limited
----Petitioner Versus State Of Rajasthan And Ors.
----Respondents For Petitioner(s) : Mr. Sharad Kothari Mr. Abhshek Mehta Mr. Vikas Kumar For Respondent(s) : Mr. Abhimanyu Singh for Mr. Sandeep Shah, AAG JUSTICE DINESH MEHTA Order 16/12/2019 List this case on 22.01.2020, as prayed.
Meanwhile, parties may complete their pleadings.
S.B. Civil Writ Petition No. 445/2018:
List this case on 22.01.2020, as prayed.
Meanwhile parties may complete their pleadings.
Interim order shall continue till then.
(DINESH MEHTA),J 28 & 29-Ramesh/-(Downloaded on 17/12/2019 at 09:27:20 PM)
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