State Consumer Disputes Redressal Commission
Navroop Robin Singh Kamal S/O. Late ... vs Emaar Mgf Land Limited on 24 December, 2025
STATE CONSUMER DISPUTES REDRESSAL COMMISSION
PUNJAB, DAKSHIN MARG, SECTOR 37-A, CHANDIGARH
Consumer Complaint No.76 of 2025
Date of Institution : 12.12.2025
Date of Decision : 24.12.2025
Mr. Navroop Robin Singh Kamal, aged 53 years, S/o Late Sh. Popinder
Singh Kamal, permanent R/o 25, Montague Road, Uxbridge, UB8, IQL,
United Kingdom.
........Complainant
Versus
1.Emaar MGF Land Limited (known as Emaar India Limited) having office Site Office at Emaar MGF Central Plaza at # 40, Sector 105, Mohali, Sahibzada Ajit Singh Nagar.
2. Kalyan Yanmendra Chakrabarti, Chief Executive Officer of Emaar India Limited having Site Office at Emaar MGF Central Plaza at # 40, Sector 105, Mohali, Sahibzada Ajit Singh Nagar.
..... Opposite Parties Consumer Complaint U/s 47 of the Consumer Protection Act, 2019.
Quorum:-
Hon'ble Mrs. Justice Daya Chaudhary, President Ms. Simarjot Kaur, Member Present:-
For the complainant : Mr. Jasdeep Singh, Advocate JUSTICE DAYA CHAUDHARY, PRESIDENT:-
Learned Counsel for the Complainant at the very outset has submitted that he wants to withdraw the present Complaint with liberty to file fresh before the appropriate Forum.
In view of the above, the present Consumer Complaint is dismissed as withdrawn with the aforesaid liberty. C.C. No.69 of 2025 2
The Registry is directed to return the original documents, if any, (except Power of Attorney) after retaining photocopies thereof, duly attested by the Counsel and also the spare sets.
(JUSTICE DAYA CHAUDHARY) PRESIDENT (SIMARJOT KAUR) MEMBER December 24, 2025 MM