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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(a) in The M.P. State Road Transport Corporation Rules, 1962

(a)is a Government servant deputed on foreign service conditions to the Corporation shall so long as he remains in Government service, be entitled to leave and leave salary under the rules applicable to him as such Government servant; and