Supreme Court - Daily Orders
Chamundeshwari Electricity Supply ... vs Saisudhir Energy (Chitradurga) Pvt. ... on 11 January, 2021
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.35 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6888/2018
CHAMUNDESHWARI ELECTRICITY SUPPLY COMPANY LTD. (CESC)Appellant(s)
VERSUS
SAISUDHIR ENERGY (CHITRADURGA) PVT. LTD. & ANR. Respondent(s)
(IA No. 101197/2019 - APPLICATION FOR REQUISITIONING RECORD FROM
THE CUSTODY OF COURT OR ANY OTHER AUTHORITY
IA No. 101461/2018 - STAY APPLICATION)
Date : 11-01-2021 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant(s) Mr. Balaji Srinivasan, AOR
Ms. Pallavi Sengupta, Adv.
Mr. Aishwarya Choudhary, Adv.
Ms. Garima Jain, Adv.
Ms. Aakriti Priya, Adv.
Ms. Lakshmi Rao, Adv.
For Respondent(s) Mr. Polanki Gowtham, Adv.
Mr. Snehasish Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A.No. 101197/2019 is allowed. Perused the letter circulated by learned counsel for Respondent No. 1 seeking adjournment due to personal difficulty.
List the matter in the month of March, 2021 on a non- miscellaneous day.
(JAYANT KUMAR ARORA) Signature Not Verified (NISHA TRIPATHI) COURT MASTER Digitally signed by Jayant Kumar Arora Date: 2021.01.11 BRANCH OFFICER 16:35:30 IST Reason: