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Delhi High Court - Orders

Ram Shanker vs Ramesh Bidhuri & Ors on 22 September, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~11
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 394/2019
                                                RAM SHANKER                                                                          ..... Petitioner
                                                                                      Through:                 None.

                                                                                      versus

                                                RAMESH BIDHURI & ORS.                                                             ..... Respondents
                                                                                      Through:                 None.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                                                      ORDER

% 22.09.2023

1. None is appearing on behalf of petitioner since long.

2. It appears that the petitioner is not interested in prosecution of the present petition.

3. Hence, the present petition is dismissed in default as well as for non- prosecution.

DR. SUDHIR KUMAR JAIN, J SEPTEMBER 22, 2023/vp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 21:24:42