Delhi High Court - Orders
Ram Shanker vs Ramesh Bidhuri & Ors on 22 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 394/2019
RAM SHANKER ..... Petitioner
Through: None.
versus
RAMESH BIDHURI & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 22.09.2023
1. None is appearing on behalf of petitioner since long.
2. It appears that the petitioner is not interested in prosecution of the present petition.
3. Hence, the present petition is dismissed in default as well as for non- prosecution.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 22, 2023/vp This is a digitally signed order.
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