Section 3(1)(b) in The Indian Forest Service (Appointment By Promotion) Regulations, 1966

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)For Union Territories-

(i)Joint Secretary in the Ministry of Home Affairs dealing with Union Territories;

(ii)Inspector General of Forests or Dy. Inspector General of Forests;

(iii)Chief Secretary of one of the Union Territories;

(iv)A senior member of the Service not lower in rank than a Conservator of Forests :

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