Punjab-Haryana High Court
Dlf Infocity Developers (Chandigarh ... vs Assistant Commissioner Of Income Tax ... on 24 January, 2023
Author: Ritu Bahri
Bench: Ritu Bahri
Neutral Citation No:=
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.14491 of 2021
Date of decision: 24.01.2023.
DLF INFOCITY DEVELOPERS CHANDIGARH LIMITED
.... Petitioner
Versus
ASSISTANT COMMISSIONER OF INCOME TAX AND ANR
.... Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
HON'BLE MRS. JUSTICE MANISHA BATRA
Present : Mr. Aman Bansal, Advocate for the petitioner.
Mr. Vaibhav Gupta, Jr Standing Counsel for the respondents.
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RITU BAHRI, J. (oral) This writ petition is disposed of in same terms as order dated 24.01.2023 passed in CWP-14029-2021 titled as M/s Punjab State Co-op.
Milk Producers Federation Ltd. vs. Principal Commissioner of Income Tax and another.
(RITU BAHRI) JUDGE (MANISHA BATRA) 24.01.2023 JUDGE Jyoti Thakur Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No Neutral Citation No:= 1 of 1 ::: Downloaded on - 27-05-2023 17:33:45 :::