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[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(10)(b) in The Gujarat Medical Practitioners' Act, 1963

(b)the date of his admission to the register maintained under this Act; and if he be a person who was, on the day immediately preceding the appointed day, registered in a register kept under any of the laws referred to in subsection (4), the date of his admission to that register;