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State of Gujarat - Section

Section 4 in Gujarat Ayurved University (Amendment) Act, 1968

4. Amendment of section 15 of Guj. 40 of 1965.- In section 15 of the principal Act, in sub-section (1), under the heading "Class II Ordinary Members" for paragraph (B) the following shall be substituted, namely:-

"(B) Seven members to be nominated by the State Government out of whom-
(i)one shall be a person recommended by Shri Gulabkunverba Ayurvedic Society, Jamnagar as its representative,
(ii)two shall be persons recommended by the Ministry of Health, Family Planning and Urban Development of the Government of India, and
(iii)one shall be from amongst distinguished educationists.".