Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 201 in The Delhi Land Reforms Rules, 1954 201. Contracts for documents executed by the farm. - All contracts and other documents concerning the farm shall be executed by the President on behalf of the managing committee of the farm.
