Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(1) in West Bengal Finance Act, 2018 (1)in section 3, in sub-section (2), after clause (c), the following clause shall be inserted :-"(d) the total agricultural income of the previous years ending on the 31st day of March, 2019 and the 31st day of March, 2020.";
