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[Cites 0, Cited by 0] [Section 2(30)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(30)(a) in Gujarat Prohibition Act, 1949

(a)the capsules of the poppy (Papaver Somniforum L), [whether in their original form or cut, or crushed or powdered and whether or not the juice has been extracted therefrom] [These words were added by Bombay 22 of I960, Section 2 (I).];