Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Uttar Pradesh - Subsection Section 121(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (c)the rate of tax shall not exceed three Naye Paise in the rupee on the total taxable income; and
