Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 5 in The Representation Of The People (Amendment) Act, 1996 5. Amendment of section 30. In section 30 of the 1951-Act, in clause (d), for the words" twentieth day," the words" fourteenth day" shall be substituted.
