Madhya Pradesh High Court
Raghuveer vs Ashish Agrawal on 20 July, 2018
1 MCRC-28184-2018
The High Court Of Madhya Pradesh
MCRC-28184-2018
(RAGHUVEER Vs ASHISH AGRAWAL)
Gwalior, Dated : 20-07-2018
Shri Manish Sharma, learned counsel for the petitioner.
Shri G.P.S. Chauhan, learned Public Prosecutor for respondent No.
2/State.
Shri Sharma prays for withdrawal of this petition with liberty to file criminal revision.
With the aforesaid liberty, petition is dismissed as withdrawn. Certified copy is be returned on furnishing photo copy of the order.
(VIVEK AGARWAL) JUDGE shanu* SHANU RAIKWAR 2018.07.20 17:12:30 +05'30'