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Madhya Pradesh High Court

Raghuveer vs Ashish Agrawal on 20 July, 2018

                                                        1                          MCRC-28184-2018
                               The High Court Of Madhya Pradesh
                                         MCRC-28184-2018
                                               (RAGHUVEER Vs ASHISH AGRAWAL)


                   Gwalior, Dated : 20-07-2018
                              Shri Manish Sharma, learned counsel for the petitioner.
                         Shri G.P.S. Chauhan, learned Public Prosecutor for respondent No.

2/State.

Shri Sharma prays for withdrawal of this petition with liberty to file criminal revision.

With the aforesaid liberty, petition is dismissed as withdrawn. Certified copy is be returned on furnishing photo copy of the order.

(VIVEK AGARWAL) JUDGE shanu* SHANU RAIKWAR 2018.07.20 17:12:30 +05'30'