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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Bengal Presidency - Subsection

Section 36(a) in Police Regulations, Bengal , 1943

(a)The Deputy Inspector-General of a Range is responsible for maintaining the strictest discipline and the highest possible standard of efficiency in the police force under him. He shall ensure these by making frequent inspections and by keeping in close touch with his Superintendents.