Madras High Court
All India Defence Employees Dederation vs Union Of India on 18 March, 2026
Author: M.Dhandapani
Bench: M.Dhandapani
WP No. 4066 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 18-03-2026
CORAM
THE HONOURABLE MR JUSTICE M.DHANDAPANI
WP No. 4066 of 2026 and
WMP.Nos.7243, 4066, 4525, 4526 and 4523 of 2026
All India Defence Employees
Dederation
Rep by its General Secretary, Mr.
C.Srikumar C/o S. M Banerjee
Maaligai OCF Road, Avadi, Chenani
600 054 Petitioner(s)
Vs
Union of India
Rep by its Secretary and Chairman of
the JCM Departmental Council of Mod
South Block, New Delhi 110 001
AND 2 OTHERS Respondent(s)
For Petitioner(s): Mr.A.Muthukumaran
for M/s Paul And Paul
For Respondent(s): Ms.P.J.Anitha, Sr.P.C
ORDER
Interim order already granted by this Court is extended until further orders.
2. At request, post the matter on 06.04.2026.
18-03-2026 dhk Index:Yes/No Speaking/Non-speaking order Internet:Yes https://www.mhc.tn.gov.in/judis WP No. 4066 of 2026 Neutral Citation:Yes/No To
1.The Secretary and Chairman of the JCM Departmental Union of India Council of Mod South Block, New Delhi 110 001
2.The Adjutant General and Chairman Army Hqrs., JCM III Level Council IHQ of MOD (Army) MP-4 (Civ) (JCM and C) West Block -3, wing -2, RK Puram, New Delhi 110 066
3.Air officer Personnel and Chairman Air Hqrs., JCM III Level council Vays Bhavan, new Delhi https://www.mhc.tn.gov.in/judis WP No. 4066 of 2026 M.DHANDAPANI J.
dhk WP No. 4066 of 2026 18-03-2026 https://www.mhc.tn.gov.in/judis