Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 127] [Entire Act] Union of India - Subsection Section 127(5) in The Electricity Act, 2003 (5)No appeal shall lie to the appellate authority referred to in sub-section (1) against the final order made with the consent of the parties.
