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Supreme Court - Daily Orders

Anjana Saharawat vs State Of Rajasthan . on 20 April, 2015

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.17                            COURT NO.9                 SECTION II

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).    3021/2015

     (Arising out of impugned final judgment and order dated 30/01/2015
     in CRLWP No. 222/2014 and CRLSA No. 2083/2014 passed by the High
     Court Of Rajasthan at Jaipur)

     ANJANA SAHARAWAT                                                  Petitioner(s)

                                                  VERSUS

     STATE OF RAJASTHAN AND ORS.                        Respondent(s)
     (With appln. (s) for exemption from filing O.T. and interim relief
     and office report)

     Date : 20/04/2015              This petition was called on for hearing today.

     CORAM :                        HON'BLE MR. JUSTICE MADAN B. LOKUR
                                    HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)              Ms.   Aishwarya Bhati,Adv.
                                    Ms.   Neha Meena, Adv.
                                    Ms.   Madhurima Ghosh, Adv.
                                    Mr.   Amit Verma, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following

                                               O R D E R

The special leave petition is dismissed.





         (MEENAKSHI KOHLI)                                        (RENU DIWAN)
           COURT MASTER                                           COURT MASTER




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2015.04.21
10:42:08 IST
Reason: