Supreme Court - Daily Orders
Anjana Saharawat vs State Of Rajasthan . on 20 April, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.17 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3021/2015
(Arising out of impugned final judgment and order dated 30/01/2015
in CRLWP No. 222/2014 and CRLSA No. 2083/2014 passed by the High
Court Of Rajasthan at Jaipur)
ANJANA SAHARAWAT Petitioner(s)
VERSUS
STATE OF RAJASTHAN AND ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 20/04/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Ms. Aishwarya Bhati,Adv.
Ms. Neha Meena, Adv.
Ms. Madhurima Ghosh, Adv.
Mr. Amit Verma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (RENU DIWAN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.04.21
10:42:08 IST
Reason: