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State of Rajasthan - Section

Section 419 in Rajasthan Insolvency Rules

419. Forms to be used.

- These rules may be cited as "The Rajasthan Insolvency Rules". The Forms No. 39 to 55, appendix B and Registers Nos. 78 to 86, Appendix C in volume II, with such variations as circumstances may require shall be used for the matters to which they severally relate.