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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(a) in The Assam Reorganisation (Meghalaya) Act, 1969

(a)the sums required to meet expenditure described by this Act as expenditure charged upon the Consolidated Fund of Meghalaya ; and