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[Cites 0, Cited by 1] [Section 3(3)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(3)(f) in The Delhi Development Authority Act, 1957

(f)[ three representatives of the Legislative Assembly of the National Capital Territory of Delhi to be elected by means of a single transferable vote by the members of the Legislative Assembly from among themselves of which two shall be from among the ruling party and one from the party in opposition to the government: