Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 210] [Entire Act] State of Odisha - Subsection Section 210(c) in Grama Panchayats Rules, 1968 (c)Inspection note of the Chairman of the Panchayat Samiti or the Member of Legislative Assembly and other inspecting officers shall on receipt be placed in the next meeting of the Grama Panchayat.
