Gujarat High Court
The Commissioner vs M/S Century Copper Rod Pvt. Ltd. on 19 July, 2021
Author: Vikram Nath
Bench: Vikram Nath, Biren Vaishnav
C/SCA/8225/2020 ORDER DATED: 19/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 8225 of 2020
With
R/CIVIL APPLICATION NO. 1555 of 2020
In TAX APPEAL NO. 139 of 2020
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M/S CENTURY COPPER ROD PVT. LTD.
Versus
THE ASSISTANT COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
DIVISION II SURAT 1
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Appearance:
MR D K TRIVEDI(5283) for the Petitioner(s) No. 1,2
MR NIKUNT K RAVAL(5558) for the Respondent(s) No. 1,2
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CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
VIKRAM NATH
and
HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 19/07/2021
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH) On the request made by Mr. Nikunt Raval, learned counsel for the Revenue, let this matter be listed again on 10.08.2021.
(VIKRAM NATH, CJ) (BIREN VAISHNAV, J) P. SUBRAHMANYAM Page 1 of 1 Downloaded on : Wed Sep 08 03:11:45 IST 2021