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Gujarat High Court

The Commissioner vs M/S Century Copper Rod Pvt. Ltd. on 19 July, 2021

Author: Vikram Nath

Bench: Vikram Nath, Biren Vaishnav

     C/SCA/8225/2020                           ORDER DATED: 19/07/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 8225 of 2020
                                 With
                 R/CIVIL APPLICATION NO. 1555 of 2020
                     In TAX APPEAL NO. 139 of 2020
==========================================================
             M/S CENTURY COPPER ROD PVT. LTD.
                            Versus
THE ASSISTANT COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
                     DIVISION II SURAT 1
==========================================================
Appearance:
MR D K TRIVEDI(5283) for the Petitioner(s) No. 1,2
MR NIKUNT K RAVAL(5558) for the Respondent(s) No. 1,2
==========================================================

  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        VIKRAM NATH
        and
        HONOURABLE MR. JUSTICE BIREN VAISHNAV

                           Date : 19/07/2021

                            ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH) On the request made by Mr. Nikunt Raval, learned counsel for the Revenue, let this matter be listed again on 10.08.2021.

(VIKRAM NATH, CJ) (BIREN VAISHNAV, J) P. SUBRAHMANYAM Page 1 of 1 Downloaded on : Wed Sep 08 03:11:45 IST 2021