Section 97(c) in The Greater Noida Industrial Development Area Building Regulations, 1992
(c)Notwithstanding anything contained in these regulations, the provisions of Regulations 5, 6, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 22, 23 and table No. 14 of Chapter I to V shall mutatis mutandis apply to the activity in Agriculture use zone also.
