Section 18 in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983
18. Power to relax.
- Where the Government is of the opinion that it is necessary or expedient so to do, it may by order, for reasons to be reordered in writing, relax any of the provisions of these rules with respect to any class or category of persons :Provided that the provisions regarding qualifications and experience, unless otherwise provided in these rules, shall not be relaxed.
