Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

Union of India - Subsection

Section 299(1)(i) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(i)- the costs of the petition including the costs of any person appearing on the petition, whose costs are allowed by the Tribunal;