Section 7 in The Centre for Environmental Planning and Technology University Act, 2005
7. Officers of University.
- The following shall be the officers of the University, namely :-(a)The Chairman,(b)The President,(c)The Director,(d)The Deans,(e)The Registrar, and(f)Such other officers in the service of the University, as may be declared by the regulations, to be the officers of the University.
