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[Cites 0, Cited by 0] [Section 202(7)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(7)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Selection of officers for the grant of acting rank shall be primarily based on merit, but other. factors such as availability and/or suitability of an officer to fill a particular appointment shall also be taken into consideration.