Section 28 in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018
28. Term of members and chairperson.
- The term of the chairperson and members of Board other than ex officio members of the Board shall be three years;Provided that the Chairperson or a member of the Board shall, notwithstanding the expiration of the term thereof shall continue to hold office till his/her successor enters upon the office.
