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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(4) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(4)[ No Collage or institution shall retain the original documents or testimonial of the candidate. In case of breach of such provision, the collage or institution shall be liable to penalty as specified in rule 21.] [Added by Notification No. GH/SH/14/2015/PVS/102012/142/S, dated 8.5.2015 (w.e.f. 30.4.2013).]