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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Telangana - Subsection

Section 40(2)(b) in Hyderabad Metropolitan Development Authority Act, 2008

(b)the cost of land acquisition and areas mentioned under Land Pooling Schemes and development schemes undertaken by the Metropolitan Development Authority for the purposes of ensuring planned development;