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State of Assam - Section

Section 36 in Assam Excise Rules, 1945

36. Samples of medicinal or toilet preparations for analysis.

- The Excise Commissioner may direct that samples of medicinal or toilet preparations or perfumes imported under these rules be taken free of cost for the purpose of analysis.Export
(E)Export of India-made foreign spirits, rectified spirits, denatured spirit and spirituous preparations manufactured in or imported to the Province of Assam
Application. - These rules will apply only to exports from a distillery, bonded laboratory, bonded factory, bonded warehouse or Canteen, Stores Department (India) at Narangi and Silchar in the Province of Assam.