Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 54 in Assam Opium Rules

54. Import by land from another part of India.

- The import by land of medicinal drugs or poppy-heads from anther part of India into Assam is permitted in the following cases :
(i)by any person, if obtained a bona fide prescription of a qualified medical practitioner under a permit granted by the Deputy Commissioner of the importing district;
(ii)by a licensed druggist, qualified medical practitioner or permit-holder in Assam under a permit granted by the Commissioner.