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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Kerala - Subsection

Section 254(2)(x) in Kerala Panchayat Raj Act, 1994

(x)as to the constitution of standing committees and functional committees of Panchayats, the inclusion of outsiders therein and the delegation of functions to such committees;