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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(12) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(12)The patient or party shall have the right to select a Primary Consultant before commencement of care and treatment and to ensure that, the clinical establishment shall display the detail information regarding the name, qualification and hours of availability of medical staff as a part of mandatory display under rule 22.