Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2)(e) in The West Bengal Khadi And Village Industries Board Act, 1959

(e)the procedure to be followed and the conditions to be observed by the Board in borrowing money, advancing loans and making grants;