Supreme Court - Daily Orders
M/S. Apollo Hospitals Enterprises Ltd. vs Assistant Commissioner Of Income Tax on 19 November, 2019
Bench: Chief Justice, Sanjiv Khanna, Surya Kant
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ITEM NO.108, 108.1,108.2 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6476/2009
M/S. APOLLO HOSPITALS ENTERPRISES LTD. Appellant(s)
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX Respondent(s)
WITH C.A. No. 6477/2009 (XII) SLP(C) No. 33278/2010 (III) Date : 19-11-2019 These appeals/SLP were called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE SURYA KANT For Appellant(s) Mr. Ramesh Babu M. R., AOR Mr. Arvind P. Datar, Sr. Adv. Mr. Pratap Venugopal, Adv. Ms. Surekha Raman, Adv.
Mr. Purushottam Kumar Jha, Adv. Mr. Akhil Abraham Roy, Adv. Mr. Dileep Poolakkot, Adv. for M/S. K.J John And Co, AOR Mr. E.C. Agrawala, AOR For Respondent(s) Mr. K. Radhakrishnan, Sr. Adv, Mr. Arijit Prasad, Sr. Adv. Mr. H.R. Rao, Adv.
Mr. O.P. Shukla, Adv.
Mr. B.V. Balaram Das, AOR Mr. Mukesh Kumar Maroria, AOR Mrs. Anil Katiyar, AOR Signature Not Verified UPON hearing the counsel the Court made the following Digitally signed by CHARANJEET KAUR Date: 2019.11.19 17:38:13 IST Reason: O R D E R List in the third week of January, 2020.2
In the meantime, permission to file additional documents may be filed.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR