Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 21 in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012 21. Prohibition to use certain devices in the examination Hall. - A candidate shall not be allowed to carry with him a cellular phone, calculator, pager or any other electronic communication device.
