Karnataka High Court
The Commissioner Of Income Tax vs M/S Millipore India Pvt. Ltd on 23 July, 2009
Bench: D.V.Shylendra Kumar, Aravind Kumar
IN mm HIGH comer or KARHATAIQ A1' nwmyérm
DATED THIS 1'32: 2339 DAY 05* JULY, 1.__"
PRESENT * ' ~ '
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AND A
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Income Tax Apz§ea§"11rq.65¢: of20()'Z '
Between:
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C.R.BUILDING,QUEENS ROAD' '-
BANGALORE ....
2 THE DEPUTYC§T)f.rIVB.§§S--SIC7NFgR ' "
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QUEIEENS I"<'QA_lI) _
BAN§3AL(3<RE.'*."*-_ *_ _ APPELLANTS
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., - 312;, 2¢;.,v'::EsHAcHALA, ADV.,]
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._ 'B;;N<3Aj:_;<.>__RE;y~ 53 RESPONDENT
"'THI$V\AFF:;EAL IS FILED UNDER SEC. 260-A OF I.'I'.AC'I', 1961 4 AI3ZIS§NG..O£IT SF ORDER DATED 2'7-4-2007 PASSED IN ITA NO.
" ENG/QGQS, FOR THE ASSESSMENT YEAR 2000-01, PRAYING TO E'ORMU.iA'FE THE SUI-3S'I'AN'I'IAL QUESTIONS OF LAW STATED T3-IAEi~'?..E§AI%I, ALLOW THE APPEAL AND SET ASIDE THE ORDER PASSED
--. ;I3Y ETA'? EANCa%LORE IN ITA N08/BN6}/2005, BATED 2'?-4~20{)'7 'CONFIRM THE ORDERS OF THE APPELLATE COMMISSIONER IKND ~, CGNFIRM THE ORDER PASSED BY THE DEPUTY COM§i§ISS§ONER, OF "ETNCOME TAX, CIRCLE-12(1), BANGALGRB; IN THE INTEREST OF' "JUSTICE AND" EQUITY AND E'FC.,.
THIS APPEAL COMING on FOR AYJMISSION 31H'1's.':1f3;$'3',"":) V SHYLENDRA KuMAR..;., DELIVERED THE FOLLOWING:
JUDGME1_gg,__ A memo is filed on behaif inf permission of the court to the
2. Sri. Aravind, the appellants submits that the__ appeal..f_1as mistake rather than being an
3. This appeal Sci/~ Tudge Sd/-..
Judge