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Karnataka High Court

The Commissioner Of Income Tax vs M/S Millipore India Pvt. Ltd on 23 July, 2009

Bench: D.V.Shylendra Kumar, Aravind Kumar

IN mm HIGH comer or KARHATAIQ A1' nwmyérm
DATED THIS 1'32: 2339 DAY 05* JULY,    1.__" 
PRESENT * ' ~ ' 

TI-IE HoN'3LE MR.JUs'r:cE n v..31iYLmtt)RA';Vz{fi'n§§R'~  u "   

AND     A  
1'!-IE HOIPBLE Mmmsrrcm   '
Income Tax Apz§ea§"11rq.65¢: of20()'Z   '

Between:

1. THE) COMMISSKONEH?  Imam:   
C.R.BUILDING,QUEENS ROAD'  '- 
BANGALORE  ....    

2 THE DEPUTYC§T)f.rIVB.§§S--SIC7NFgR '   " 
oF1NcOl'.aE"TA?<.,..';-_V A .    .

C1RcL.ET,-_1'2{%:"}', :12.BuiLfiING,......,.. 

QUEIEENS I"<'QA_lI)   _

BAN§3AL(3<RE.'*."*-_ *_ _ APPELLANTS

"  . [Ba-r $':%i'K'v----é{RAvmD,ADv., FOR

., - 312;, 2¢;.,v'::EsHAcHALA, ADV.,]

And:    '

- A 'ma/5;»-.'MILL_1PoRE INDIA PV1'.L'¥'D
» V " N_o.5 eA., i?.;N--<3__ ROAB
A  " V pszmzarg 2m2._PgAsE
._ 'B;;N<3Aj:_;<.>__RE;y~ 53 RESPONDENT

"'THI$V\AFF:;EAL IS FILED UNDER SEC. 260-A OF I.'I'.AC'I', 1961 4 AI3ZIS§NG..O£IT SF ORDER DATED 2'7-4-2007 PASSED IN ITA NO.

" ENG/QGQS, FOR THE ASSESSMENT YEAR 2000-01, PRAYING TO E'ORMU.iA'FE THE SUI-3S'I'AN'I'IAL QUESTIONS OF LAW STATED T3-IAEi~'?..E§AI%I, ALLOW THE APPEAL AND SET ASIDE THE ORDER PASSED
--. ;I3Y ETA'? EANCa%LORE IN ITA N08/BN6}/2005, BATED 2'?-4~20{)'7 'CONFIRM THE ORDERS OF THE APPELLATE COMMISSIONER IKND ~, CGNFIRM THE ORDER PASSED BY THE DEPUTY COM§i§ISS§ONER, OF "ETNCOME TAX, CIRCLE-12(1), BANGALGRB; IN THE INTEREST OF' "JUSTICE AND" EQUITY AND E'FC.,.
THIS APPEAL COMING on FOR AYJMISSION 31H'1's.':1f3;$'3',"":) V SHYLENDRA KuMAR..;., DELIVERED THE FOLLOWING:
JUDGME1_gg,__ A memo is filed on behaif inf permission of the court to the
2. Sri. Aravind, the appellants submits that the__ appeal..f_1as mistake rather than being an
3. This appeal Sci/~ Tudge Sd/-..

Judge