Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441(2)] [Section 441] [Entire Act] State of Tamilnadu - Subsection Section 441(2)(a) in The Coimbatore City Municipal Corporation Act, 1981 (a)contravening any provision of any of the sections or rules of this Act specified in the first and second columns of Schedule VI; or