Delhi High Court
Kajaria Ceramics Limited vs Godaddy.Com Llc & Ors. on 15 April, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~21,8, 17 to 20, 22 to 51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 15th April, 2024
(21)
+ CS (COMM) 135/2022 & I.As. 3423/2022, 1221/2023
DABUR INDIA LIMITED ..... Plaintiff
Through: Mr. Anirudh Bakhru, Mr. Ankur
Chibber, Mr. Prabhu Tandon, Ms.
Kripa Pandit, and Mr. Sazid Rayeen,
Advocates. (M: 7838499168)
versus
ASHOK KUMAR AND ORS ..... Defendants
Through: Mr. Yashvardhan Singh, Advocate for
D-1. (M:9667056770)
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Ms. Kruttika Vijay & Ms. Aishwarya
Kane, Advs. for D-5 (M-9910083144)
Mr. Dayan Krishnan Senior Advocate
with Mr. Alipak Banerjee, Mr. Parva
Khare, Mr. Brijesh Ujjainwal
Advocates for D-4. (M:9987115749)
Mr. K.G. Gopalakrishnan and Ms.
Nisha Mohandas, Advocates for D-7.
(M:8800556341)
Mr. Darpan Wadhwa Sr. Adv, Mr.
Alipak Banerjee, Ms. Shweta Sahu,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates.
Mr. Apoorv Kurup & Ms. Kirti
Dadheech , Advocates for R-3. (M:
8929015368)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 1 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Mr. Mr. Shubhendu Anand, Mr.
Piyush M. Dwivedi, Advocates.
(M:7827709253)
Mr Kushal Gupta & Mr. Mohd Umar
Advocates.
Mr. Prashant Prakash, Advocate. (M:
8800009001)
Ms. Lakahmi Kruttika Vijay & Ms.
Aishwarya Kane, Advocates for D-5.
(M: 9643233842)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Mr. Sarfaraz Khan & Mr Abdul
Wahid, Advocates for UCO Bank (M-
9899140169)
(8) WITH
+ CS(COMM) 250/2020 and I.A. 2285/2024
STAR INDIA PVT. LTD. & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan &
Mr. Rohil Bansal,
Advs.(M-9079965359)
versus
OXIBUZZ.COM & ORS. ..... Defendants
Through: Ms. Akshita Jain, Advocate for D-1
(M-9990526912).
Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Swati Agarwal, Ms. Ritika
Bansal & Mr. Vaarish Sawlani, Advs
for D-3-4.
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 2 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Samyak Bilala Advs.
Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Mr. Abhigyan
Siddhant and Mr. Rahul Sharma,
Advocates for UOI (M-9999999045)
with Mr. Tanmay Nirmal, Manager
legal.
Ms Hetu Arora Sethi, ASC, GNCTD
(17) WTIH
+ CS (COMM) 20/2019 & I.As.561/2019
TATA SKY LIMITED ..... Plaintiff
Through: Mr. Tanmaya Mehta ,Ms. Rashmi
Gogoi and Ms. Riya Rathi, Advs. (M:
9999255931)
versus
S G ENTERPREISES - TATA SKY SALES AND SERVICES AND
ORS. ..... Defendants
Through: Mr. Alipak Banerjee, Mr. Moazzam
Khan, Ms. Shweta Sahu, Mr. Alipak
Banerjee, Ms. Shweta Sahu Advocate,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal, Advs. for D-5.
(M:9987115749)
Ms. Akshita Jain, Advocate for D-8.
(M:9990526912)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Mr. Sanjay Gupta, and Mr. Amol
Sharma Advs. for HDFC Bank (M.
9958609042)
(18) WITH
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 3 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
+ CS (COMM) 350/2020 & I.A. 7456/2020, 9624/2020, 9629/2020,
996/2021, 9204/2022, 16148/2022
GUJARAT COOPERATIVE MILK MARKETING FEDERATION
LTD & ANR. ..... Plaintiff
Through: Mr. Abhishek Singh, Mr. J. Amal
Anand, Mr. Elvin Joshy, Mr. Vikram
Singh Dalal, Mr. Shashwat Tyagi,
Ms. Alisha Sharma, Advocates. (M.
8750600178)
versus
AMUL-FRANCHISE.IN & ORS. ..... Defendant
Through: Mr. Anil Soni, CGSC with Mr. Rahul
Mourya, Mr. Devvrat Yadav, Adv.
for UOI. (M:9560238258)
Mr. Anurag Ahluwalia,, CGSC with
Mr. Abhigyan Siddhant, G.P. and Mr.
Danish Faraz Khan, Advocate for
UOI. (M:9811418995)
Mr. Neel Mason, Mr. Vihan Dang,
and Ms. Aditi Umapathy, Advocates
Ms. Shweta Sahu, Mr. Parva Khare,
Ms. Aishwarya Jain, Mr. Brijesh
Ujjainwal Advocate for D-26.
(M:9987115749)
Mr. Praveen Kumar Jain, Adv. for
D-37.
Mr. Alipak Banerjee, Mr. Moazzam
Khan, Ms. Shweta Sahu, Mr. Alipak
Banerjee, Ms. Shweta Sahu
Advocate, Mr. Parva Khare, Mr.
Brijesh Ujjainwal, Advs.
(M:9987115749) for D-27, 28 & 30.
Mr. Praveen Kumar Jain, and Ms.
Shalini Jha, Advocates for D-37.
(M:9871278525)
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, and Ms.
Tanya Chowdhary, Advocate for D-38
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 4 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
(M: 9971671294).
Ms. Ekta Choudhary, Ms. Anisha, Mr.
Divyank Dutt Dwivedi, Advocates.
Mr. Vihan Dang and Mr. Parva Khare
& Ms. Aditi Umapathy, Advs for
D-52.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(19) WITH
+ CS (COMM) 176/2021 & I.A.1435/2024
SNAPDEAL PRIVATE LIMITED ..... Plaintiff
Through: Ms. Tanya Varma & Ms. Devyani
Nath, Advocates. (M:7042547106)
versus
GODADDYCOM LLC AND ORS ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Mr. Alipak Banerjee, Mr. Moazzam
Khan, Ms. Shweta Sahu, Mr. Alipak
Banerjee, Ms. Shweta Sahu
Advocate, Mr. Parva Khare, Mr.
Brijesh Ujjainwal, Advs.
(M:9987115749)for D-1, 10, 2,3,4, 23,
26, 31. (M:9987115749)
Mr. Darpan Wadhwa Sr. Adv, Mr.
Alipak Banerjee, Ms. Shweta Sahu
Mr. Parva Khare Mr. Brijesh
Ujjainwal, Advocates for D-1 & 10.
Ms. Kruttika Vijay and Ms.
Aishwarya Kane, Advocates for D-9.
(M:9910083144)
Ms. Pallavi Singh Rai, Adv; Mr.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 5 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Shubhaankar Ray, Advs. for D-24.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Praveen Kumar Jain & Ms.
Shalini Jha, for D-34.
(M:9871278525)
Mr. Shatrajit Banerji, Advocate for
D-24. (M: 8527862988)
Mr. Praveen Kumar Jain, Adv. for
D-34. (M:9871278525)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(20) WITH
+ CS (COMM) 228/2021 & I.As.6441/2021, 11684/2021,
1412-13/2022, 12160/2022, 12171/2022, 14920/2022, 14923/2022,
17716/2022
BAJAJ FINANCE LIMITED ..... Plaintiff
Through: Mr. Abhishek Singh, Mr. J. Amal
Anand, Mr. Elvin Joshy, Mr. Vikram
Singh Dalal, Mr. Shashwat Tyagi,
Ms. Alisha Sharma, Advocates. (M.
8750600178)
versus
REGISTRANT OF WWW.BAJAJ-FINSERVE.ORG
& ORS. ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Advocates (M: 9810788606).
Mr. Darpan Wadhwa Sr. Advocate ,
Mr. Alipak Banerjee ,Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 6 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Ujjainwal, Advocate for D-
6,7,11,12,14,17 and 22.
Mr. Manish Paliwal, and Ms.
Himanshi Kaushik, Advocates for
D-18. (M:8448257585)
Mr. Aditya Gupta, Ms. Aishwarya,
Mr. Sauhard Alung and Ms. Asvari
Jain, Advocates for D-19.
(M:9910083144)
Mr. Rajshekhar Rao Sr. Adv with
Ms. Tine Abraham, Ms. Shivani
Rawat, Mr. Mohanakrishna C., Mr.
Abhi Udai Singh, Mr. Harshil
Wason, Advocates for D-28. (M:
8054452858)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Ashok Kumar & Ms. Chhavi
Arora, Advocates for D-31.
(M:9810011826).
Ms. Swati Aggarwal, Ms. Binsy
Susan, Mr. Aasish Samasi and Mr.
Mohit Singh, Advs. for GoDaddy.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(22) WITH
+ CS (COMM) 475/2022 & I.As.10851-52/2022, 12173/2022
FASHNEAR TECHNOLOGIES PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 7 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
versus
MEESHO ONLINE SHOPPING PVT. LTD. & ANR. ..... Defendants
Through: Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocate for
D-6.
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advs. for D-10.
Mr. Darpan Wadhwa Sr. Adv, Mr.
Alipak Banerjee, Ms. Shweta Sahu,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates. for D-7.
Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant and Mr.
Danish Faraz Khan, Advocates for
D-19 & 20. (M:9999999045)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs for Reliance Jio.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(23) WITH
+ CS (COMM) 490/2022 & I.As.11324/2023, 2872/2024
INFINITI RETAIL LIMITED ..... Plaintiff
Through: Mr. Raunaq Kamath and Mr. Sauhard
Alung, Advocates. (M: 9425341404)
Versus
M/S CROMA WHOLESELLER & ORS. ..... Defendants
Through: Mr. Anuj Srivastava, Advocate.
(M:9999690774)
Mr. Piyush Singhal, Mr. Paras
Khurana & Ms. Himanshi Jain,
Advs. for D-15. (M:8810488484)
Mr. Yashu Rustagi, Adv for Indian
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 8 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Bank (M. 8882149812)
Ms. Richa Kapoor, Mr. Kunal
Anand, Ms. Shisham Pradhan Mr.
Deepak Singh Advs. for D-19.
(M:8791519300)
Mr. Manish Mohan, CGSC.
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-4
(M:9987115749).
Ms. Sonia Munjal, Adv. for D-22.
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Samyak Bilala Advs. for D-27.
Mr. Manish Mohan, CGSC for UOI.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
(24) WITH
+ CS(COMM) 193/2019 &I.As.5399/2019, 11497/2019, 18216/2019,
15451/2021, 6069/2022
COLGATE PALMOLIVE COMPANY & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan &
Mr. Rohil Bansal,
Advs.(M-9079965359)
versus
NIXI & ANR. ..... Defendants
Through: Ms. Akshita Jain, Advocate for D-1
(M-9990526912).
Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Swati Agarwal, Ms. Ritika
Bansal & Mr. Vaarish Sawlani, Advs
for D-3-4.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 9 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Samyak Bilala Advs.
Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Mr. Abhigyan
Siddhant and Mr. Rahul Sharma,
Advocates for UOI (M-9999999045)
with Mr. Tanmay Nirmal, Manager
legal.
Mr. Tentu Satyanarayan, Director
(Legal), UIDAI & Mr. Tanmaya
Nirmal, Deputy Manager (Legal &
Policy), UIDAI (M-9899113033).
Mr. Kushagra Goel, Mr Lovesh
Goel, Ms. Tanya Singhal, Advocates
for D-7 (M-9711443294).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
SI Prince Kumar, PS Hauz Khas.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Sunil Gautam, SO, UIDAI
(25) WITH
+ CS (COMM) 297/2019
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD...... Plaintiff
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shobhit Agarwal and Mr. Deepank,
Advocates.
versus
KUMAR PRAHLAD & ANR. ..... Defendants
Through: Mr. Ravi Shankar Mahto, Advocate
for D-1.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 10 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(26) WITH
+ CS (COMM) 298/2019 & I.As.8189/2019, 13215/2019, 13631/2019,
15695-96/2019, 14210/2021, 16707/2021
ULTRATECH CEMENT LIMITED & ANR. ..... Plaintiff
Through: Mr Kushal Gupta & Mr. Mohd Umar
Advocates.
versus
WWW.ULTRATECHCEMENTS.COM & ORS. ..... Defendants
Through: Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Binsy Susan, Mr. Shashank
Mishra, Ms. Ritika Bansal & Ms.
Swati Agarwal, Advocates for D-5 to
7. (M:9650001297)
Mr. Ananta Prasad Mishra & Mr.
Gagan Gupta, Advocates for D-9.
(M:9990937838)
Mr. Manish Mohan, CGSC for UOI.
(M-999910115)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(27) WITH
+ CS (COMM) 732/2019 & I.As. 3865/2020, 9234/2020
MONTBLANC SIMPLO GMBH ..... Plaintiff
Through: Mr. Pravin Anand & Mr. Devesh
Ratan, Advs. (M:9810333571)
Mr. Manish Biala, Advocate.
versus
MONTBLANCINDIA.COM & ORS. ..... Defendants
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 11 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Mr. Rajiv Ranjan Dwivedi, Mr. Vishal
Through:
Advocates for D-23 (M.8447704226)
Mr. Yajur Bhalla, Mr. Deepak Samota
and Mr. Sumer Ahuja, Advocates for
D-1, 2, 4 to 10 & 20. (M:9711009378)
Ms. Asiya Khan, Advocate for D-25
(M: 9971644936).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-18.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(28) WITH
+ CS (COMM) 373/2020 & I.A.7995-96/2020, 7999/2020, 9171/2020,
84/2021, 430/2021, 1371/2021, 19495/2023 & 583/2024
ITC LIMITED ..... Plaintiff
Through: Mr Pravin Anand, Ms. Vaishali Mittal,
Mr Shivang Sharma, Mr Siddhant
Chamola, Advocates.
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Ms. Ritu Mishra, Advocate for D-6.
Mr. Hrithik Goyal and Ms. Lovleen
Goyal, Mr L R Goyal Advocates for
D-12. (M:8826767020)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Deepika Kathuria, Adv. for D-14.
Ms. Asmita Kumar, Advocate for
D-31. (M:9899967516)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 12 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr Rajiv Kapur, Mr. Akshit Kapur
and Mr. Aditya Saxena, Advocates
for SBI (M: 9634644652).
(29) WITH
+ CS (COMM) 498/2020 & I.A.10520-21/2020
MICROSOFT CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shantanu Sahay, Ms. Imon Roy and
Mr. Apoorv Bansal, Advocates.
versus
PCPATCHERS TECHNOLOGY PRIVATE LIMITED
& ORS. ..... Defendants
Through: Mr. Sumit Nagpal, Ms. Dolly Luthra
and Ms. Aashta Sood, Advocates for
D-1, 2 & 3. (M:9911995000)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(30) WITH
+ CS (COMM) 82/2020 & I.A. 2402/2020
JOCKEY INTERNATIONAL INC. ..... Plaintiff
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shobhit Agarwal and Mr. Deepank,
Advs. (M:8800520258)
versus
WWW.JOCKEYFRANCHISE.COM & ORS. ..... Defendants
Through: Mr. Vivek Jain and Ms. Aastha
Tiwari, Advs. for D-4.
(M:9871863446)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 13 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(31) WITH
+ CS (COMM) 154/2021 & I.A. 4692/2021, 10905/2022
GODREJ PROPERTIES LTD ..... Plaintiff
Through: Mr. Pravin Anand, Mr. Vibhav Mithal
and Mr. Achyut Tiwari, Advocates.
(M:8447458389)
versus
ASHOK KUMAR & ANR. ..... Defendants
Through: Mr. Darpan Wadhwa Sr. Advocate,
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Aishwarya Jain, Mr. Brijesh
Ujjainwal Advocates for D-2.
(M:9987115749)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(32) WITH
+ CS (COMM) 276/2021 & I.A.7329/2021
MICROSOFT CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shantanu Sahay, Ms. Imon Roy and
Mr. Apoorv Bansal, Advocates.
versus
TECH HERACLES OPC PRIVATE LIMITED
& ORS. ..... Defendants
Through: Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr Rajiv Kumar Malik , Mrs. Megha,
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 14 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Mr Deepanshu Nainwal, Advocates
for D-1 to 3.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Mr. Abhigyan
Siddhant and Mr. Rahul Sharma,
Advocates for UOI
(33) WITH
+ CS (COMM) 293/2021 & I.As.7543-44/2021, 10308/2021,
15052/2021
TATA SONS PRIVATE LIMITED & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan Mr.
Achuthan Sreekumar & Mr. Rohil
Bansal Advocates. (M:9079965359)
versus
M/S ELECTRO INTERNATIONAL & ORS. ..... Defendants
Through: Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocates for Airtel
(M-9810455716)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Shashi Shekhar Dixit, Adv. for
Airtel (M. 8896447704)
Ms. Deepika Kathuria, Adv. for D-8.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited (M:
9818455555).
(34) WITH
+ CS (COMM) 95/2021 & I.A. 21025/2022, 6516/2023
THE HIMALAYA DRUG COMPANY & ORS. ..... Plaintiffs
Through: Mr. Pravin Anand, Ms. Prachi
Agarwal and Ms. Ms. Ridhie Bajaj,
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 15 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Advocates. (M:8800972785)
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Mr. Moazzam Khan, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Aishwarya Jain, Mr. Brijesh
Ujjainwal. Ms. Anvita Goel, Mr.
Prince Kumar, Advocates for Go
Daddy (M: 9987115749).
Mr. Moazzam Khan Advocate, Mr.
Alipak Banerjee Ms. Shweta Sahu,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal, Ms. Anvita Goel, Mr.
Prince Kumar, Mr. Amrit Bhatia
Advs. (M. 9987115749)
Mr. Tushar Singh & Ms. Trisha
Patnaik, Advocates for D-25.
Mr. Surinder Singh, Advocate for
D-29 (M-9311325398)
Ms. Kruttika Vijay and Ms.
Aishwarya Kane, Advocates for D-17.
(M: 9910083144)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(35) WITH
+ CS (COMM) 700/2019 & I.As. 17945/2019, 1876/2020
XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED
& ANR. ..... Plaintiff
Through: Mr. Peeyoosh Kalra, Mr. C.A.
Brijesh, Mr. Krisna Gambhir, Ms.
Simranjot Kaur, Advocates
(M:9899320646)
Mr. Ishith Arora, Adv. (M.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 16 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
9654451996)
Versus
WWW.XIAOMI-INDIA.XYZ& ORS. ..... Defendants
Through: Ms. Shikha Sarin & Mr. Paras
Malhotra, Advs. (M: 9910485840)
Mr. Abhishek Parashar, In person. (M:
9319317578)
Mr. Manish Mohan, CGSC. (M:
9717906181)
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-29 (M.
9987115749)
Ms. Yashika Kapoor and Mr. Parshant
Arora, Advs. for VI.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(36) WITH
+ CS (COMM) 255/2020 & I.As.5590-91/2020, 11099/2020,
6402/2022
INDIAMART INTERMESH LIMITED .... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
versus
MR. AKASH VERMA & ORS. ..... Defendants
Through: Mr. Neel Mason, Mr. Uday Singh
Chopra, Mr. Saransh Saini and Mr.
Ujjawal Bhargava for D-2. (M:
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 17 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
9399304251).
Mr. Rishi Kapoor & Ms. Yashika
Kapoor, Advocates for D-3.
(M:7011263450))
Ms. Meenakshi Dutta, Mr. Anupam
Kumar Mishra & Mr. Gautam
Harshwal, Advocates for D-4 & 7. (M:
9521151974)
Mr Ankit Rastogi and Mr Saransh
Saini, Advocates.
Mr. Saransh, Advocate for Ms.
Nandita Rao, ASC (Crml.),GNCTD.
(M: 9717417996)
Mr. Anupam Kumar Mishra and Ms.
Keya Rawat, Advocates.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(37) AND
+ CS (COMM) 324/2020 & I.As.6950/2020, 12588/2020, 12611/2020,
11510/2021, 8854/2023, 12001/2023, 15626/2023
MCDONALDS CORPORATION & ANR. ..... Plaintiffs
Through: Ms. Rima Majumdar, Ms. Shilpi
Sinha and Mr. Aaditya Vats,
Advocates.
versus
NATIONAL INTERNET EXCHANGE OF INDIA
& ORS. ..... Defendants
Through: Mr. Shubhendu Anand, Mr. Akshat
Kaushik, Mr. Piyush M. Dwivedi
Advocate for D-1.
Mr. Vivek Jain & Mr. Aastha Tiwari,
Ms. Tulasi Mukhi, Advocates for
D-18 & 28 (M9811426480).
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 18 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Mr. Kartik Bhalla, Adv. for ICICI
Bank (M. 9818707178)
Mr. Jaydip Pati, Advocate for D-24.
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal for D-5, 2, 6 7, & 8 (M:
9987115749).
Mr. Ravi Prakash, CGSC with Mr.
Sahonwlah Farmani Ali, Advocate for
D-35&36 (M-9469448888)
Mr. Santosh Kumar Rout, Ms Dharna
Veragi, Mr. Pawan Kumar & Mr.
Abhishek Chakraborty, Advocates for
D-13 to 17, 22, 26, 27, 31)
Mr Rajiv Kapur & Mr Akshit Kapur,
Mr Tushar Bagga, Advocates.
Mr Yashu Rustagi, Advocate for
BOB.
Mr. Moazzam Khan, Mr. Alipak
Banerjee, Ms. Shweta Sahu, Mr.
Parva Khare, Mr. Brijesh Ujjainwal
Ms. Anvita Goel Mr. Prince Kumar
Mr. Amrit Bhatia Advs. for D-5 (M.
9987115749)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Tushar Singh & Ms. Trisha
Patnaik, Advocates for D-25.
Mr. Rajat Katyal & Mr. Harsh Sinha,
Adv. for Yes Bank.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited (M:
9818455555).
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 19 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Sh. V. K Gupta, Sh. Sunil Shukla &
Ms. Kaushiki Kashyap Advocates for
D-57 (M: 95822 06578).
Mr. Harsh Sinha, Advocate for Yes
Bank.
(38) WITH
+ CS (COMM) 424/2020 & I.A. 20247 /2022
SHOPPERS STOP LIMITED ..... Plaintiff
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi, Ms. Ankita Seth and Ms. Sanya
Kapoor, Advocates.
(M:9810907412)
versus
M/S SHOPPERSTOP & ORS. ..... Defendants
Through: Mr. P.S. Sudheer and Ms. Anne
Mathew, Advs. for D-5.
(M:9891760039)
Mr. Moazzam Khan Advocate, Mr.
Alipak Banerjee Advocate Ms.
Shweta Sahu Advocate , Mr. Parva
Khare Advocate, Mr. Brijesh
Ujjainwal Advocate.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(39) WITH
+ CS(COMM) 471/2020, I.As.9795/2020, 2961/2021, 2885/2022,
5509/2022, 15107/2022, 2939/2023, 10797/2023, 10798/2023,
22191/2023, 3236/2024
PB FINTECH LIMITED ..... Plaintiff
Through: Mr. Kapil Wadhwa and Ms. Vasanthi
Hariharan, Advocates.
versus
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 20 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
POLICY BAZAR FINANCE & ORS. ..... Defendants
Through: Mr. Darpan Wadhwa Sr. Advocate,
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Aishwarya Jain, Mr. Brijesh
Ujjainwal Advocates for D-9.
(M:9987115749).
Mr. Shubhendu Anand, Mr. Akshat
Kaushik, Mr. Piyush M. Dwivedi for
D-16 (M: 7827709253).
Mr. Rohit Rattu, Adv. D-27 (M.
9650875817).
Ms. Kruttika Vijay and Ms.
Aishwarya Kane, Advocates for D-42
Mr Rajesh Kumar Gautam Adv, Mr
Anant Gautam Adv, Mr R P Daida
Adv, Mr Dinesh Sharma Adv, Ms
Anani Achumi, Ms Shivani Sagar,
Advs. for R-51 (M. 8860853124)
Sh. V. K Gupta, Sh. Sunil Shukla &
Ms. Kaushiki Kashyap Advocates for
D-57 (M: 95822 06578).
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(40) WITH
+ CS (COMM) 399/2021 & I.A. 10855/2021
HINDUSTAN UNILEVER LIMITED ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 21 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
NITIN KUMAR SINGH & ORS. ..... Defendants
Through: Mr. Ankur Prakash, Ms. Simran Gill,
Mr. Yudhishthir Bhardwaj, Mr.
Dhananjay, Mr. Amod Bidhuri & Mr.
Saquib Siddiqui, Advocates for D-1
Mr. Akshit Chaudhary, Advocate for
D-5.
Mr. Ramnish Khanna, Adv. for D-7.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Kamaldeep, Advocate for
UOI/D-18 & 19.
Mr. K.K. Singh, Advocate for D-27.
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs for Reliance Jio.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(41) WITH
+ CS (COMM) 524/2021 & I.A. 13715/2021, 4506/2022
KAMDHENU LIMITED ..... Plaintiff
Through: Mr. Nikhil Sonker, Advocate.
(M:7726021194)
Mr. Sudarshan Kumar Bansal & Mr.
Arpit Dudeja, Advs. (M.
9810132015)
versus
RAGHUNATH VIRDHARAM BISHNOI AND ORS. .... Defendants
Through: Mr. Rishabh Gupta and Mr. Abhishek
Kumar Singh, Advocates.
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 22 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Mr. Lakshy Aggarwal, Advocate for
D-3.
Mr. Neel Mason, Mr. Vihan Dang,
and Ms. Aditi Umapathy, Advocates
Mr. Rishi Kapoor and Mr. Satish Rai,
Advocates for D-3. (M:8368148214)
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-8.
(M:9987115749)
Mr. K.G. Gopalakrishnan and Ms.
Nisha Mohandas, Advocates for D-7.
(M:8800556341)
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for
D-10 (M-99101983636)
Mr. Alipak Banjerjee, Ms. Pava Khare
& Ms. Shweta Sahu Advs for D-8.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Sudarshan Kumar Bansal and Mr.
Nikhil Sonker, Advocates.
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs. for Reliance Jio.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
(42) WITH
+ CS(COMM) 12/2022, I.As.263/2022 & 20922/2022
NEW BALANCE ATHLETICS INC ..... Plaintiff
Through: Mr. Dushyant Mahant, Mr. Urfee
Roomi and Mr. Ayush Dixit,
Advocates (M: 7011629381).
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 23 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
versus
NBSTORESININDIA.IN & ORS. ..... Defendant
Through: Mr. Sandeep Kumar Mahapatra,
Adv, CGSC; Mr. Tribhuvan, Adv for
D-15 (M. 9811472444)
Mr. Apoorv Kurup, CGSC; Ms.
Nidhi Mittal; Ms. Muskaan Gupta,
Advs. for D-16 (M. 8826584325)
Mr Naveen Kumar Jain, Adv. D-17
(M. 9971759700).
Mr Shivam Narang, Advocate for
D-26
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Mr. Akshay Goel, Ms. Vishali Nahar,
Mr. Paras Arora, Advs. for D-13 (M.
98117 83019)
(43) WITH
+ CS (COMM) 26/2022 & I.As.612-13/2022, 954/2022
HT MEDIA LTD ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates. (M:8017571175)
versus
POOJA SHARMA & ORS. ..... Defendants
Through: Mr Firoz Iqbal Khan, Mohd Shad
Advocate, Advocates for D-4 (M.
(8010352077)
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 24 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Ujjainwal Advocates for D-19.
(M:9987115749)
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for
D-20. (M:9911983636).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Neel Mason, Mr. Vihan Dang,
and Ms. Aditi Umapathy, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(44) WITH
+ CS (COMM) 35/2022 & I.As.819/2022, 3168/2022, 4738/2022,
8767/2022
KAJARIA CERAMICS LIMITED ..... Plaintiff
Through: Ms. Rima Majumdar, Mr. Aditya Vats
and Ms. Shilpi Sinha, Advocates.
(M:9818202368)
versus
GODADDY.COM LLC & ORS. ..... Defendant
Through: Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-1.
(M:9987115749)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Sandhya Chawla, Adv. for D-2.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel.
Mr. Akshay Goel, Mr. Shivam Narang
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 25 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
& Mr. Lalit Kashyap, Advocates
Mr. Lakshy Aggarwal, Adv. for d-4
Ms. Kirti Bhardwaj, Adv. for D-5(b).
Mr. M.K. Singh, Advocate for Mr.
Samir, Advocate (M-9810455716)
Mr. Santosh Kr. Rout, Ms. Dharna
Veragi, Mr. Pawan Kumar & Mr.
Abhishek Chakraborty, Advocates for
D-6.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
(45) WITH
+ CS (COMM) 233/2022 & I.As. 5780-81/2022
BAJAJ FINACE LTD & ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
NIKO DAS & ANR. ..... Defendants
Through: Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for
D-3.
Mr Prashant Prakash, Mr. Varun
Pathak, Ms. Amee Rana, and Mr.
Vishesh Sharma, Advocates for D-4
(M: 9910014062).
Mr. Lakshy Aggarwal, Advocate for
D-7.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited.
Mr. Neel Mason, Mr. V. Dang & Ms.
Aditi, Advocates for D-3.
(M:9971586598)
Mr. Akshay Goel, Mr. Shivam Narang
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 26 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
(46) WITH
+ CS (COMM) 275/2022 & I.As. 6535-36/2022
HINDUSTAN UNILEVER LTD & ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
UNILEVERR1.IN & ORS. ..... Defendants
Through: Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited.
Mr. Rahul Chauhan, Ms. Aishwarya
Mishra Advocates for D-21.
Ms. Asiya Khan, Advocate for D-25
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Mr Chandrashekhar Chakalabbi, Ms
Aishwarya Hiremath and Varnik
Kundaliya, Advocates for D-20
(M:9481929037)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 27 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Manoj, IFSO, Special Cell.
(47) WITH
+ CS (COMM) 364/2022 & I.As. 8518-20/2022, 12855/2022
AMAZON SELLER SERVICES PRIVATE LIMITED
& ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Samyak Bilala Advs. for D-8.
versus
AMAZONBUYS.IN & ORS. ..... Defendants
Through: Mr. Vineet Dhanda CGSC for UOI
(M: 9811013810).
Mr. G. Mirza, Mr. Vishesh Sharma,
Advocates for D-4. (M:7434045442)
Mr Rishab Raj Jain, Mr. Sharique
Hussain, Mr. Sohit Choudhary,
Advocate for D-5.
Mr. Navneet Mishra, Advocate for
Ms. Ritu Mishra Advocate for D-6
(M: 9318374047).
Mr. Prashant Prakash, Advocate for
D-7.
Ms Yukti Gupta, Advocate for HDFC
Bank
Ms. Mrinal Ojha, Mr. Debarshi Dutta
& Mr. Aayush Kevlani, Advocates for
D-8 (M-9167094381)
Mr. Shashi Shekhar Dixit, Adv. for
D-10.
Mr. Vineet Dhanda, CGSC with Mr.
Abhishek Singh, Advocate for
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 28 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
UOI/D-18 & 19.
Mr. Harshal Arora, Advocate for D-5.
(M:9711986759)
Mr. Varun Pathak, Ms. Amee Rana,
and Mr. Vishesh Sharma, Advocates
for D-4.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Ms Ritu Mishra, Advocate for D-6
Canara Bank (M- 9873796792)
(48) WITH
+ CS (COMM) 303/2022, I.As.7302/2022, 7307/2022, 17365/2022,
19451/2022, 21036/2022, 169/2023, 1932/2023, 1933/2023,
3319/2023, 7338/2023, 8120/2023, 11597/2023, 13276/2023,
17896/2023, 24159/2023, 720/2024, 3785/2024
BURGER KING CORPORATION ..... Plaintiff
Through: Ms. Meenakshi Ogra, Mr. Tarun
Khurana, Mr. Rishi Vohra & Ms
Chhavi Panday, Advs.
(M:7291005464)
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Mr. Raunaq Kamath and Mr. Sauhard
Alung, Advocates. (M: 9425341404)
Mr Rajesh Kumar Gautam, Mr Anant
Gautam, Mr R P Daida, Mr Dinesh
Sharma, Ms Anani Achumi, Ms
Shivani Sagar, Advocates for R-11
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 29 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
(M. 8860853124)
Mr. Yashu Rustagi, Adv for Indian
Bank (M. 8882149812)
Mr. Kumar Vishwjeet, Adv. for D-15
(M. 9718909886)
Mr. Sandeep Kumar Mahapatra,
CGSC, Mr. Tribhuvan, Advs. for D-15
Mr. Ramesh Kumar Mahaliyan, Adv.
for D-20 (M. 8275092500)
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-16 (M.
9987115749)
Versus
SWAPNIL PATIL & ORS. ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander
Mathai Paikaday, Advocates.
Mr. Shashi Shekhar Dixit, Advocates
(M. 9818455555)
Mr Amit Mahaliyan, Advocate for
Bank of Maharashtra.
(M:9899491980)
Ms. Yashika Kapoor and Mr.
Prashant Arora, Advocates for D-14.
Mr. Alipak Banerjee, Mr. Parva
Khare, Mr. Brijesh Ujjainwal
Advocates for D-16 (M:9987115749).
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Ms. Shivani Shah, Mr. Amandeep
Singh, Ms. Amrita Rana, Mr. Vinay
Ranjan, Mr. Manu Pratap Singh,
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 30 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Advocates for D-20 (M:
9005669985).
(49) WITH
+ CS (COMM) 389/2022 & I.As. 9069/2022, 12578/2022
THE CAPITAL GROUP COMPANIES, INC ..... Plaintiffs
Through: Mr. Anirudh Bakhru, Ms. Neeharika
Chauhan, Mr. Naqeeb Nawab, Ms.
Sejal Tayal, Ms. Pragya Choudhary,
Advs.
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Ms. Nidhi Raman, CGSC with Mr.
Sachin Dubey, Mr. Debarchan De,
Adv for D-4 & 5.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal for D-12 (M: 9987115749)
Mr. Prashant Prakash, Advocate for
D-19.
(50) WITH
+ CS (COMM) 113/2023 & I.As. 4200/2023, 21659/2023
INDIAN FARMERS FERTILISER COOPERATIVE ..... Plaintiff
Through: Mr. Abhishek Singh, Mr. J. Amal
Anand, Mr. Elvin Joshy, Mr. Vikram
Singh Dalal, Mr. Shashwat Tyagi,
Ms. Alisha Sharma, Advocates.
Versus
REGISTRANT OF IFFCOFRANCHISE.COM & ORS .. Defendants
Through: Mr. Rajshekhar Rao Sr. Adv with
Ms. Tine Abraham, Ms. Shivani
Rawat, Mr. Mohanakrishna C., Mr.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 31 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
Abhi Udai Singh, Mr. Harshil
Wason, Advocates for D-33. (M:
8054452858)
Mr Varun Pathak, Mr Shyamal Anand,
Mr. Thejesh Rajendran, Mr Tejpal
Singh Rathore, Adv. for D-34
Mr Nitinjya Chaudhry, Sr Panel
Counsel with Mr Rahul Mourya,
Adv. for D-35 & 36 (M:
9810103680).
Mr. Susmit Pushkar, Adv., Mr. Anchit
Oswal, Adv., Mr. Gaurav Sharma,
Adv., Ms. Naina Agarwal, Adv. for
D-38.
Mr. Ramesh Babu with Ms. Manisha
Singh and Ms. Jagriti Bharti, for
Advs. D-39 (M. 9873922734)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Nitinjya Chaudhry, Senior Panel
Counsel with Mr. Rahul Mourya
Advs. for D-35
(51) AND
+ CS (COMM) 610/2023 & I.A. 16723/2023, 647/2024
CRESSET CAPITAL MANAGEMENT LLC & ANR. ..... Plaintiffs
Through: Mr. Sourabh Rath & Mr. Vibhore
Yadav, Advs. (M: 9811153629)
versus
REGISTRANT OF WWW.CRESSETCAPITAL.IN ,
WWW.CRESSETINDIALIVE.LIVE & ORS. ..... Defendants
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Anand Raja Adv, Ms.
Tanta Chaudhry. Mr. Shivam Tiwari
& Mr. Samyak Bilala Advs. for D-6.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 32 of 41
By:DEVANSHU JOSHI
Signing Date:18.04.2024 13:39
(M:9990952258)
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander
Mathai Paikaday, Advocates.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
CORAM:
JUSTICE PRATHIBA M. SINGH
Prathiba M. Singh (Oral)
1.This hearing has been done through hybrid mode.
2. The present batch of matters relate to domain names being registered by unknown third parties infringing trade mark rights of various brand owners and implementation of Court orders by the Domain Name Registrars ('DNR's). In response to the challenges arising out of unauthorised registrations, from time to time, various directions have been passed by this Court in respect of blocking, locking and suspending of the infringing domain names, and implementation of Court orders by various DNRs which may or may not be located in India.
3. Vide order dated 24th November 2023, after grievances were raised by law enforcement agencies, particularly the Cyber Cell of Delhi Police, various banks were directed to improve coordination and information disclosure. In order to facilitate the same, this Court directed that a meeting Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 33 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39 take place between the Joint Secretary of the Ministry of Home Affairs and relevant parties to address all the issues/concerns raised by the law enforcement agencies. Thereafter, in order dated 1st February, 2024, this Court recorded that as per an affidavit dated 16th January, 2024, placed on record by the Reserve Bank of India ('RBI'), Standard Operating Procedures ('SOPs') for information exchange between banks and various law enforcement agencies were established and circulated to all necessary parties. Further, on the said date, Mr. Ramesh Babu, ld. Counsel for RBI highlighted that SOPs mandate strict deadlines for banks to provide requested information to law enforcement agencies. However, Ms. Hetu Arora Sethi, ld. ASC appearing for the Delhi Police highlighted that some banks failed to provide the requested information to the Delhi Police Cyber Cell.
4. This Court had considered the said submissions made by the parties and the affidavit of RBI. After considering the same, this Court observed that while the SOP and its implementation were progressing, there was still work to be done. Consequently, this Court directed the IBA to convene further meetings of the concerned sub-groups and concerned sub-committee to ensure all banks adhere to the SOP regarding the disclosure of information to law enforcement agencies. In addition, vide order dated 1st February, 2024, notice was issued to the Indian Bank Association ('IBA') and IBA was directed to place on record their stand in respect of the implementation of the SOPs. Mr. Gautam, ld. Counsel appears for the IBA and has filed an affidavit of Mr. Srinivasa Rao, who is working as the Senior Advisor to the IBA. Mr. Rao has also joined virtually in the proceedings today.
5. As per the said affidavit, an SOP was already in place for providing information as requested by Law Enforcement Agencies (LEAs), however, Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 34 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39 the said SOP has now been again updated to meet the growing needs of LEAs. In fact, the said affidavit records that the working group/subgroup was made for the said purpose and the Central Intelligence Economic Bureau ('CIEB') has made an updated SOP. The CIEB had vide its letter dated 11 th April, 2022 approved the said earlier SOP and the same was shared with all the member banks. The SOP which is currently operating is SOP-1 dated 11th April, 2022.
6. The RBI, thereafter, on 10th January, 2024 informed the IBA and banks that a meeting was held with the MHA including DGPs and high-ranking police officials. The LEAs had raised a request that the banks had to respond in a timely manner to the complaints lodged on National Cybercrime Reporting Portal ('NCRP') and that complaints which were lodged on holidays, weekends, etc., ought to be quickly responded to. The said email dated 10th January, 2024 by the RBI has also been annexed with the said affidavit. A further subgroup was then created by the IBA and a draft version of the updated SOP i.e., SOP-2 was designed on 7th March, 2024. The said updated SOP is annexed with the affidavit. The affidavit of Mr. Rao states as under:
"2.4. That subsequently, RBI vide its mail dated 10/01/2024 informed that a High-Level Meeting on prevention of cybercrimes was held by RBI with a team of Senior Officials from Ministry of Home Affairs (MHA) including 14C and DGPs of some States. The LEAs were of the view that there was a need for Banks to expedite:
(i) Response to the complaints lodged on National Cybercrime Reporting Portal (NCRP);
(ii) Response to the complaints lodged over weekend/ long holidays as the crime rate spikes during such time period;
(iii) Timely sharing of information sought by LEAs etc. Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 35 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39 Copy of Email dated 10.01.2024 received from RBI is annexed herewith and marked as Annexure CA-2.
2.5. That to examine the issues referred by RBI, IBA has constituted a Sub Group of 11 Banks (Union Bank of India, HDFC Bank, Canara Bank, Bank of India, Punjab National Bank, Axis Bank, State Bank of India, ICICI Bank, Bank of Baroda and Standard Chartered Bank) to discuss on the above points and to place the deliberations before the Standing committee and Management committee of IBA. The Sub Group deliberated on the subject and made suggestions for further streamlining the process and a draft SOP was designed on 07th March 2024. Copy of the updated SOP dated 07.03.2024 is annexed herewith and marked as Annexure CA-3.
2.6. That the above Draft SOP was deliberated and approved in the Standing Committee meeting held on 07/03/2024 and thereafter approved in the Management Committee held on 21/03/2024. We have forwarded the revised SOP to CEIB and RBI for their consent on 21.03.2024. On securing concurrence of CEIB & RBI, the same is proposed to be circulated among Member Banks/FIs for considering adoption."
7. The Court has heard ld. Counsel for the IBA, Mr. Rao as also the RBI. A perusal of the SOP 2 which is annexed with the affidavit would show that nodal officers as a Single Point Of Contact ('SPOC') have to exist in every bank for responding to information sought by LEAs. A dedicated email address has also been directed to be created, for the said purpose, which needs to be active 24x7, and insofar as the compliance officers are concerned their contact numbers, email IDs and postal address has also to be made available on the website.
8. The updated SOP also consists of timelines for submission of Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 36 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39 information to LEAs. The timelines which have been set out in the affidavit is as under:
9. Mr. Ramesh Babu, ld. Counsel for the RBI, submits that once the SOP 2 is approved and forwarded to the CEIB and thereafter to the RBI, the same would be communicated to all banks for compliance.
10. In this background, considering the fact that in terms of the affidavit, before the updated SOP is notified to all the banks by the RBI, there could be some time gap in the communication and the implementation of the updated Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 37 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39 SOP, in the meantime, while the process of finalising and circulation of the SOP 2 by the RBI is continuing, the above-mentioned timelines shall be broadly adhered to by the banks so that the information requested by LEAs can be given in a timely and efficient manner. Ms. Sethi, ld. ASC appearing on behalf of the Delhi Police re-emphasises the fact that sometimes it is taking as many as ten reminders to the banks to provide the information being sought by the Delhi Police and even the nodal officers are not responding.
11. It is made clear that any such bank which is found to be not providing the information sought, within the timelines captured above, would be liable for stringent action. The nodal officers would also be responsible for ensuring providing of information to LEAs including the Delhi Police. The process of finalisation of the updated SOP, both by the CEIB as also by the RBI, to continue in an efficient manner and be concluded by 30 th May, 2024. Subsequently, the SOP 2 shall be communicated to all banks for appropriate action and compliance.
12. Mr. Darpan Wadhwa, ld. Senior Counsel appearing for GoDaddy LLC has made further submissions today. Ld. Senior counsel submits that he needs half hour more to conclude his submissions.
13. Mr. Harish Vaidyanathan, ld. CGSC has also handed over a short affidavit deposed by the Under Secretary, Ministry of Home Affairs informing the Court that a meeting was convened on 1 st April, 2024 and an agency Indian Cyber Crime Coordination Centre ('I4C') has been established. In the meeting discussions took place regarding various issues of coordination of cybercrime. After the said meeting, where inputs were received from various LEAs, the I4C was set up with the mandate as under:
"8. The Ministry of Home Affairs has rolled out the Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 38 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39 Indian Cyber Crime Coordination Centre (I4C) which has the mandate to develop effective coordination and cooperation amongst the LEAs of States/UTs and other stakeholders of cybercrime.
9. The I4C provides two modes of reporting online cybercrime complaints. First mode is through "National Cybercrime Reporting Portal" (NCRP) website [www.cybercrime.gov.in] and the second mode is through National Cybercrime Toll-free Helpline No. 1930. The NCRP portal is designed for reporting all types of cybercrime including online financial crimes. The NCRP portal is composed of two components - one for citizen complaint reporting and another for the Police to monitor and act up on those complaints and access other resources. The portal allows victims of cybercrime to easily lodge their complaints without having to visit any police stations. The portal helps the States/UTs to monitor various types of cybercrimes originating both nationally and internationally and take necessary steps to curb them.
10. The Citizen Financial Cyber Fraud Reporting and Management System (CFCFRMS) has been developed by I4C to integrate Law Enforcement Agencies (LEAs), banks, and financial intermediaries to take immediate action against financial cyber frauds. The system empowers both banks and the police by allowing them to share online fraud-related information in real-time, enabling them to take swift action. The system traces the flow of crime proceeds through the financial channels and aims to prevent the outflow by timely interventions. Without timely intervention, the outflow of the crime proceeds is not possible to stop in the financial system. All States/Union Territories (UTs) and 293 Banks and Financial Institutions have been onboarded to Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 39 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39 CFCFRMS so far for effective visibility and to take swift action on the movements of fraudulently reported amounts and mark lien or freeze the same within the financial channels by the Law Enforcement agencies. The Law Enforcement Agencies of all States/UTs take necessary actions on the complaints received online on the portal as per law. l4C, Ministry of Home Affairs has no intervention in the process.
12. The l4C has constituted seven Joint Cyber Coordination Teams (JCCTs) [as tabulated below] in consultation with the States/UTs on the basis of cybercrime hotspots/areas for effective coordination of Law Enforcement Agencies. JCCT is mandated to achieve effective coordination among States/UTs for inter-state investigation assistance, intelligence-led operation, criminal profiling, data. Sharing, identification of suspects, real-time exchange of information, and cooperating on all other aspects of cybercrime and cyber threats. The JCCT is a regional grouping of States/UTs that can work together and also collaborate with the I4C, New' Delhi, broadly in the areas of being a knowledge and resources sharing platform to holistically tackle cybercrime."
14. Ld. Counsel for the parties may peruse this affidavit and make their submissions as to whether this portal could be used to address concerns of IP owners as well.
15. List on 7th May, 2024.
CS (COMM) 176/2021, CS (COMM) 490/2022, CS(COMM) 12/2022
16. List on 29th April, 2024.
CS (COMM) 135/2022, CS(COMM) 193/2019, CS (COMM) 293/2021
17. List on 30th April, 2024.
Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 40 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39CS (COMM) 255/2020, CS(COMM) 471/2020, CS (COMM) 303/2022
18. List on 2nd May, 2024.
PRATHIBA M. SINGH JUDGE APRIL 15, 2024/dk/dj/mr/bh/am Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 41 of 41 By:DEVANSHU JOSHI Signing Date:18.04.2024 13:39